Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 125] [Entire Act]

Bengal Presidency - Subsection

Section 125(iii) in Police Regulations, Bengal , 1943

(iii)by a Sub-divisional Police Officer with officers serving in his subdivision or, with the previous sanction of the Superintendent, with other officers;