Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 14 in THE CONSTITUTION (APPLICATION TO JAMMU AND KASHMIR) ORDER, 1954 14. The Jammu and Kashmir Big Landed Estates Abolition Act(No. XVII of 2007). -
