Madhya Pradesh High Court
Deepak Rai vs The State Of Madhya Pradesh on 19 November, 2018
1 CRA-7890-2018 The High Court Of Madhya Pradesh CRA-7890-2018 (DEEPAK RAI Vs THE STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : 19-11-2018 Parties through their respective counsel. Shri Tiwari, learned Government Advocate prays for and is granted two weeks' time to file objection.
List the matter after two weeks.
(P.K. JAISWAL) (SHAILENDRA SHUKLA)
JUDGE JUDGE
manju
Digitally signed by MANJU
CHOUKSEY
Date: 20/11/2018 10:36:06