Madhya Pradesh High Court
Sanjay Mandsaure vs The State Of Madhya Pradesh on 25 September, 2020
Author: Virender Singh
Bench: Virender Singh
1
HIGH COURT OF MADHYA PRADESH
MCRC.No.30952/2020
Indore: Dated:- 25/9/2020
Heard through Video Conferencing.
Smt. Anita Gaur, learned counsel for the Petitioner.
Shri Siddharth Jain, learned panel lawyer for the respondent
State.
Case diary is not available. List the matter after a week.
(Virender Singh) Judge REENA Digitally signed by REENA PARTHO SARKAR das PARTH DN: c=IN, o=HIGH COURT OF MADHYA PRADESH, postalCode=452001, st=Madhya Pradesh, 2.5.4.20=14e70a287a42438a98dcd444 9c9a456209ff4272bed8d6bac1452f3fb O 432e6d0, serialNumber=58c860afe3bd7b9233b 3b2d74632a61befdc37f85ce50264bcf8 43011f77654d, cn=REENA PARTHO SARKAR SARKAR Date: 2020.09.25 17:10:30 +05'30'