Madras High Court
Bright Arther Raj vs The Government Of Tamil Nadu on 9 December, 2014
Author: T.Raja
Bench: T.Raja
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT DATED: 09.12.2014 CORAM THE HONOURABLE MR.JUSTICE T.RAJA Writ Petition No.7537 of 2014 Bright Arther Raj ... Petitioner Vs. 1.The Government of Tamil Nadu, Rep.by its Principal Secretary, Department of Transport, Fort St.George, Chennai. 2.The Commissioner of Employment and Training, Guindy, Chennai ? 32. 3.The District Employment Officer, District Employment Office, Kanya Kumari. 4.The Managing Director, The Tamil Nadu State Transport Corporation, Vannarpettai Post, Tirunelveli. 5.The General Manager, The Tamil Nadu State Transport Corporation, Nagercoil Region, Rani Thottam, Nagercoil, Kanyakumari District. ... Respondents Prayer Writ Petition filed under Article 226 of the Constitution of India praying for issuance of a Writ of Declaration, to declare the Rule for providing selection to the post of Junior Tradesmen to the extent of providing the qualification of the candidate applying for the post of junior tradesman must have completed apprenticeship in any of the state transport undertaking in Tamil Nadu as illegal and consequently consider the petitioner for appointment to the Post of Diesel Mechanic with the respondent with consequential benefits within the time stipulated by this Court. !For Petitioner : Mr.S.Rajasekar For Respondents : Ms.S.Bharathi Govt.Advocate :ORDER
The learned counsel for the petitioner seeks permission of this Court to withdraw the Writ Petition and he has also made an endorsement to that effect.
2. In view of the endorsement so made by the learned counsel for the petitioner, this Writ Petition is dismissed as withdrawn. No costs.
09.12.2014 Index : Yes / No Internet : Yes / No MPK Note : Issue order copy on 09.12.2014 To
1.The Government of Tamil Nadu, Rep.by its Principal Secretary, Department of Transport, Fort St.George, Chennai.
2.The Commissioner of Employment and Training, Guindy, Chennai ? 32.
3.The District Employment Officer, District Employment Office, Kanya Kumari.
4.The Managing Director, The Tamil Nadu State Transport Corporation, Vannarpettai Post, Tirunelveli.
5.The General Manager, The Tamil Nadu State Transport Corporation, Nagercoil Region, Rani Thottam, Nagercoil, Kanyakumari District.
T.RAJA, J.
MPK Writ Petition No.7537 of 2014 09.12.2014