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State of West Bengal - Section

Section 501 in The Calcutta Municipal Corporation Act, 1980

501. Prohibition of corruption of water by steeping therein animal or other matter, etc. -

No person shall -
(a)steep in any tank, reservoir, stream, well or ditch any animal, vegetable or mineral matter likely to render the water thereof offensive or dangerous to health;
(b)whilst suffering from any contagious, infectious or loathsome disease bathe on, in or near any bathing platform, lake, tank, reservoir, fountain, cistern, duct stand-pipe, stream or well.