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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(4a) in The Karnataka Electricity (Taxation on Consumption or Sale) Act, 1959

(4a)[ 'supply' in relation to electricity includes sale of electricity to a licensee or consumer. [Inserted by Act of 31of 2013 w.e.f.05.03.2013]Provided that sale does not include where electricity supplied to licensee for supply to others].