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Supreme Court - Daily Orders

State Govt Of Nct Of Delhi vs Ram Pal Singh Chauhan on 19 February, 2018

Bench: Adarsh Kumar Goel, Uday Umesh Lalit

     ITEM NO.54                               COURT NO.11                 SECTION II-C

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)                  No(s).    5398/2015

     (Arising out of impugned final judgment and order dated 24-01-2014
     in CRLA No. 372/1998 passed by the High Court Of Delhi At New
     Delhi)

     STATE (GOVT OF NCT OF DELHI)                                           Petitioner(s)

                                                     VERSUS

     RAM PAL SINGH & ANR.                                                  Respondent(s)


     Date : 19-02-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT


     For Petitioner(s)                 Ms.   Geeta Luthra,Sr.Adv.
                                       Ms.   Shivani Luthra Lohiya,Adv.
                                       Mr.   Karan Nagrath,Adv.
                                       Ms.   Abha R. Sharma,Adv.
                                       Mr.   Ajay Sharma,Adv.
                                       Mr.   Deepak Goel,Adv.
                                       Mr.   B. V. Balaram Das, AOR

     For Respondent(s)                 Mr. Aman Lekhi,Sr.Adv.
                                       Mr. Manu Yadav,Adv.
                                       Mr. Rameshwar Prasad Goyal, AOR

                         UPON hearing the counsel the Court made the following
                                                O R D E R

Heard.

We do not find any ground to interfere with the impugned order.

The special leave petition is accordingly dismissed. Pending applications, if any, shall also stand disposed of.

Signature Not Verified Digitally signed by MAHABIR SINGH Date: 2018.02.20 17:26:13 IST Reason:

(MAHABIR SINGH) (PARVEEN KUMARI PASRICHA) COURT MASTER BRANCH OFFICER