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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(1) in The Haryana and Punjab Agricultural Universities Act, 1970

(1)The following colleges shall be the constituent colleges of the Haryana Agricultural University, namely:
(a)the College of Agriculture at Hissar;
(b)the College of Veterinary Medicine at Hissar;
(c)the College of Animal Sciences at Hissar;
(d)the College of Basic Sciences and the Humanities and such other colleges as may be established by the University after the commencement of this Act; and
(e)such Central Government institutions of agricultural research, technical and extension education in the State of Haryana as may desire to be integrated as colleges of the Haryana Agricultural University.