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State of Uttar Pradesh - Section

Section 14 in The U.P. Entertainment and Betting Tax Inspectors Service Rules, 1982

14. Determination of vacancies.

- The appointing authority shall determine the number of vacancies required to be filled during the course of the year as also the number of vacancies to be reserved for the candidates belonging to Scheduled Castes, Scheduled Tribes and other categories under Rule 6. The vacancies in the posts of Entertainment and Betting Tax Inspector, Grade II shall be intimated to the Commission