55C. [ Penalty for counterfeiting, selling, etc of label or security sticker. [Inserted by Act No. 3 of 2010, dated 5.10.2010.]
- Whoever contravenes the provisions of section 12C of this Act shall, on conviction before a competent court, be punished with imprisonment for a term which may extend to five years or with a fine which may extend to rupees one lakh or with both.]
