Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act] Union of India - Subsection Section 5(2)(c) in The Foreign Exchange Management (Manner of Receipt and Payment) Regulations, 2016 (c)Any other mode of payment in accordance with the directions issued by the Reserve Bank of India to authorized dealers from time to time.