Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 66 in The Orissa Motor Vehicles Taxation Act, 1975

66. Bid of co-sharer to have preference - When the property sold is a share of undivided immovable property, and two or more persons of whom one is co-sharer, respectively bid the same sum for such property or for any lot, the bid shall be deemed to be the bid of the co-sharer.

Part-IV Arrest and detention of the defaulter