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[Cites 0, Cited by 0] [Section 9(6)] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(6)(c) in The Haryana Homoeopathic Practitioners (General) Rules, 1975

(c)If the majority of the members present (including the Chairman who shall have a casting vote in case of equality of the votes) vote in the affirmative the Council shall order the removal of the name of the practitioner.