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Chota Nagpur Division - Section
Section 37 in The Chota Nagpur Tenancy Rules, 1959
37. Documents to be prepared in course of survey and preparation of record-of-rights. -
The following are the principal documents to be prepared in the course of a survey and the preparation of a record-of-rights under Chapter XII of theChota Nagpur Tenancy Act, 1908:-| Village map. | Parchas. | Khatian. |
| Khasra. | Khewat. | Terij. |