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Supreme Court - Daily Orders

M/S Premier Shield Pvt Ltd vs Tata Aig General Insurance Co. Ltd on 8 December, 2014

Bench: Pinaki Chandra Ghose, R.K. Agrawal

  ITEM NO.45                               COURT NO.14                 SECTION XVII

                                S U P R E M E C O U R T O F       I N D I A
                                        RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C)                    No(s).   33184/2014

  (Arising out of impugned final judgment and order dated 26/08/2014
  in RP No. 3496/2013 passed by the National Consumers Disputes
  Reddressal Commission, New Delhi)

  M/S PREMIER SHIELD PVT LTD                                           Petitioner(s)

                                                  VERSUS

  TATA AIG GENERAL INSURANCE CO. LTD                                   Respondent(s)


  Date : 08/12/2014 This petition was called on for hearing today.

  CORAM :
                          HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
                          HON'BLE MR. JUSTICE R.K. AGRAWAL

  For Petitioner(s)
                                       Mr. Ambhoj Kumar Sinha,Adv.
                                       Mr. Amit Kumar Pandey, Adv.

  For Respondent(s)


                           UPON hearing the counsel the Court made the following
                                              O R D E R

The Special Leave Petition is dismissed.




                      (VISHAL ANAND)                            (SNEH LATA SHARMA)
                       COURT MASTER                               COURT MASTER




Signature Not Verified

Digitally signed by
Vishal Anand
Date: 2014.12.08
16:56:40 IST
Reason: