Supreme Court - Daily Orders
M/S Premier Shield Pvt Ltd vs Tata Aig General Insurance Co. Ltd on 8 December, 2014
Bench: Pinaki Chandra Ghose, R.K. Agrawal
ITEM NO.45 COURT NO.14 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 33184/2014
(Arising out of impugned final judgment and order dated 26/08/2014
in RP No. 3496/2013 passed by the National Consumers Disputes
Reddressal Commission, New Delhi)
M/S PREMIER SHIELD PVT LTD Petitioner(s)
VERSUS
TATA AIG GENERAL INSURANCE CO. LTD Respondent(s)
Date : 08/12/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s)
Mr. Ambhoj Kumar Sinha,Adv.
Mr. Amit Kumar Pandey, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed.
(VISHAL ANAND) (SNEH LATA SHARMA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Vishal Anand
Date: 2014.12.08
16:56:40 IST
Reason: