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K.P. Khemka And Anr vs Haryana State Industrial And ... on 18 July, 2017

     ITEM NO.85                          REGISTRAR COURT. 2                  SECTION IV-B

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR MR. SANJAY PARIHAR

     Petition(s) for Special Leave to Appeal (C)                   No(s).    14213/2015

     K.P. KHEMKA AND ANR & ANR.                                            Petitioner(s)

                                                       VERSUS

     HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION
     LIMTED AND ORS THROUGH ITS MANAG                   Respondent(s)

     (SLP (C) NO. 14213/2015 STANDS COMPLETED.)


     WITH
     SLP(C) No. 23041/2015 (IV-B)

     Date : 18-07-2017 This petition was called on for hearing today.


     For Petitioner(s)                   Mr. P.K. Sachdeva,Adv.
                                       Mr. Saurabh Mishra, AOR
                                       Mr. Shree Pal Singh, AOR

     For Respondent(s)
                                       Mr.     Manish K. Bishnoi, AOR

                                        Mr. Sudhakar Dwivedi,Adv.
                                       Mr. Karunakar Mahalik, AOR
                                       Mr. D. S. Mahra, AOR


                                                    O R D E R

Files not received.

List again on 31.8.2017.

SANJAY PARIHAR Registrar MG