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[Cites 0, Cited by 1] [Section 129(1)] [Section 129] [Entire Act]

Union of India - Subsection

Section 129(1)(b) in The Finance Act, 2017

(b)rule 2A as substituted by the Service Tax (Determination of Value) Second Amendment Rules, 2012 published vide number G.S.R. 431(E), dated the 6th June, 2012,