Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Odisha - Subsection Section 25(4) in The Orissa Housing Board Act, 1968 (4)Nothing in this section shall affect the rights or power of the Improvement Trust, Municipal Council, Panchayat Samiti or Grama Sasan in or over any drain or water work in such land.
