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Jammu & Kashmir High Court - Srinagar Bench

Afshan Anjum Baba And Ors vs Ut Of J&K And Ors on 7 December, 2021

Author: Ali Mohammad Magrey

Bench: Ali Mohammad Magrey

                                                                  S. No. 8
                                                                  Regular Cause List
               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                              AT SRINAGAR
                                                                   WP(C) No. 1757/2021


       Afshan Anjum Baba and Ors.                             .....Appellant/Petitioner(s)

                                   Through: Mr. Shah Faisal, Advocate
               V/s
       UT of J&K and Ors.                                              ..... Respondent(s)

                                   Through: Mr. D. C. Raina, Advocate General with
                                            Mr. Sajad Ashraf, GA for R1&R2.
                                            Mr. M. Y. Bhat, Sr. Advocate with
                                            Mr. Furqan Ahmad, Advocate for R3
                                            Mr. Jahangir Iqbal Ganai, Sr. Advocate
                                              with Ms. Humaira Shafi, Advocate for R4-7
                                              Mr. Altaf Haqani, Sr. Advocate with
                                              Mr. Shakir Haqani, Advocate for R8
                                              Mr. Aswad Attar Advocate for applicant
                                              in CM No. 7633/2021
       CORAM:
           HON'BLE MR. JUSTICE ALI MOHAMMAD MAGREY, JUDGE
           HON'BLE MR. JUSTICE MOHD AKRAM CHOWDHARY, JUDGE

                                             ORDER

07.12.2021 Respondent no.3, has not filed the reply. Mr. M. Y. Bhat, learned senior counsel appearing for respondent no.3, seeks and is granted a week's time to file reply.

List on 21.12.2021, higher up.

CM No. 7633/2021:

For the reasons detailed in application, same is allowed and applicant whose name is mentioned in the application is impleaded as party respondent no.9. CM disposed of.
Registry to update the cause title of the writ petition accordingly.



           (MOHD AKRAM CHOWDHARY)                       (ALI MOHAMMAD MAGREY)
                            JUDGE                                      JUDGE

       SRINAGAR
       07.12.2021
MANZOOR UL HASSAN
DAR      "Manzoor"
2021.12.07 15:53