Jammu & Kashmir High Court - Srinagar Bench
Afshan Anjum Baba And Ors vs Ut Of J&K And Ors on 7 December, 2021
Author: Ali Mohammad Magrey
Bench: Ali Mohammad Magrey
S. No. 8
Regular Cause List
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
WP(C) No. 1757/2021
Afshan Anjum Baba and Ors. .....Appellant/Petitioner(s)
Through: Mr. Shah Faisal, Advocate
V/s
UT of J&K and Ors. ..... Respondent(s)
Through: Mr. D. C. Raina, Advocate General with
Mr. Sajad Ashraf, GA for R1&R2.
Mr. M. Y. Bhat, Sr. Advocate with
Mr. Furqan Ahmad, Advocate for R3
Mr. Jahangir Iqbal Ganai, Sr. Advocate
with Ms. Humaira Shafi, Advocate for R4-7
Mr. Altaf Haqani, Sr. Advocate with
Mr. Shakir Haqani, Advocate for R8
Mr. Aswad Attar Advocate for applicant
in CM No. 7633/2021
CORAM:
HON'BLE MR. JUSTICE ALI MOHAMMAD MAGREY, JUDGE
HON'BLE MR. JUSTICE MOHD AKRAM CHOWDHARY, JUDGE
ORDER
07.12.2021 Respondent no.3, has not filed the reply. Mr. M. Y. Bhat, learned senior counsel appearing for respondent no.3, seeks and is granted a week's time to file reply.
List on 21.12.2021, higher up.
CM No. 7633/2021:
For the reasons detailed in application, same is allowed and applicant whose name is mentioned in the application is impleaded as party respondent no.9. CM disposed of.
Registry to update the cause title of the writ petition accordingly.
(MOHD AKRAM CHOWDHARY) (ALI MOHAMMAD MAGREY)
JUDGE JUDGE
SRINAGAR
07.12.2021
MANZOOR UL HASSAN
DAR "Manzoor"
2021.12.07 15:53