Section 10 in Andhra Pradesh Disaster Management Rules, 2007
10. Composition of District Disaster Management Authority.
- The District Disaster Management Authority shall consist of the following members namely:-(i)The Collector and Magistrate of the district, who shall be the Chairperson, ex officio;(ii)the Chairperson of the Zilla Parishad of the district, who shall be the Co-Chairperson(iii)the Superintendent of Police of the district, ex officio;(iv)the Chief Executive Officer of the District Authority shall be Joint Collector of the District, ex officio: who shall also be Member - Convener(v)the Project Director, District Rural Development Agency(DRDA) of the district, ex officio(vi)the Chief Executive Officer of the Zilla Parishad of the district, ex officio; and(vii)the District Medical and Health Officer of the District, ex officio;
