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Union of India - Section

Section 23 in Rubber Rules, 1955

23. Posting and transfer.

- Posting and transfers of all officers and other members of the staff of the Board shall be made by the [Executive Director] [Substituted 'Chairman' by Notification No. G.S.R. 668 (E), dated 4.7.2016 (w.e.f. 1.8.1955).] who may delegate this power to such extent as he deems fit, to the [Secretary] [Substituted 'Commissioner' by Notification No. G.S.R. 668 (E), dated 4.7.2016 (w.e.f. 1.8.1955).].