Section 2(f) in Jammu and Kashmir Co-Operative Societies Act, 1989
(f)"Co-operative Federation" at-(i)"District level" means a Federation of Co-operative Societies to which primaries as well as block level Societies are affiliated.(ii)"Divisional level" means Co-operative Societies to which block level/ primary level/ district level societies are affiliated.(iii)"State level" means a Co-operative Society at Apex level to which divisional level/ district level/primary level Co-operative Societies are affiliated.
