Chattisgarh High Court
Gobind Chandra Barman vs State Of Chhattisgarh 32 Wpc/3294/2018 ... on 1 April, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 2841 of 2018
Gobind Chandra Barman Versus State Of Chhattisgarh
01/04/2019 Shri Harsh Wardhan, counsel for the petitioner.
Shri Rahul Jha, G. A. for the State/ respondent.
As prayed by learned State counsel list it week after next.
Sd/-
( Sanjay K. Agrawal ) Judge Jyoti