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Chattisgarh High Court

Gobind Chandra Barman vs State Of Chhattisgarh 32 Wpc/3294/2018 ... on 1 April, 2019

          HIGH COURT OF CHHATTISGARH, BILASPUR
                               Order Sheet
                           WPC No. 2841 of 2018
          Gobind Chandra Barman Versus State Of Chhattisgarh




01/04/2019           Shri Harsh Wardhan, counsel for the petitioner.

                     Shri Rahul Jha, G. A. for the State/ respondent.

As prayed by learned State counsel list it week after next.

Sd/-

( Sanjay K. Agrawal ) Judge Jyoti