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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Goa - Subsection

Section 11(5) in Goa Clinical Establishments (Registration and Regulation) Act, 2019

(5)If any clinical establishment is offering services in more than one category then such establishment shall apply for separate registration for each such category:Provided that if diagnostic centre (basic lab facilities) is a part of the hospital, no separate registration is required.