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[Cites 0, Cited by 0] [Section 19C] [Entire Act]

Union of India - Subsection

Section 19C(5) in THE FINANCE ACT, 2021

(5)The Audit Committee shall have authority to investigate any matter in relation to the items specified in sub-section (2) or referred to it by the Board and, for this purpose, shall have the power to obtain professional advice from external sources and have full access to information contained in the records of the Corporation.