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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 4(3)(c) in Telecommunication (Broadcasting and Cable Services) Interconnection (Digital Addressable Cable Television Systems) Regulations, 2012

(c)any other hotel, motel, inn and other commercial establishments providing boarding and lodging having fifty or more rooms ; and may also specify different reference interconnect offers for programmes telecast on the occasion of special events and viewed on payment basis by fifty persons or more at a place registered under the applicable law for such viewing: