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State of Bihar - Section

Section 1 in Rules Made Under Bengal Ferries Act, 1885

1.

Circular No. 1059-L.S.G., dated the 9th March 1937, regarding model Rules framed under the Bengal Ferries Act.Letter no. 1059-L.S.G., dated Patna, the 9th March 1937, from N.K.R. Menon, Esq, I.C.S., Officiating Secretary to the Government of Bihar, Local Self-Government Department, to the Commissioners of Patna, Tirhut, Bhagalpur, and Chota Nagpur Divisions.Subject - Model Rules framed under the Bengal Ferries Act, 1885.
(For Commissioner, Patna Division only) With reference to the correspondence resting with your(Personal Assistant's) letter no. G-933, J-4651, 1791-J, and562-J, dated the March, 1934, 21st June, 1934, 7th May, 1934 and22nd February, 1934.
I am directed to enclose herewith 2 sets of model rules framed by Government under Sections 15 and 22 of the Bengal Ferries Act, 1885, for the management of ferries, in supersession of all previous rules on the subject and to request that these may be circulated among the district boards and municipalities in your division for their adoption with the sanction of Government.