Himachal Pradesh High Court
Suresh Kumar vs Banka Mani on 22 October, 2024
Suresh Kumar vs Banka Mani FAO No.445 of 2017 22.10.2024 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Sparsh, Advocate, for the appellant. Mr. Ashok Kumar, Advocate, for the respondent.
CMP No.19277 of 2024 As prayed for, list the matter after two weeks.
(Ranjan Sharma) October 22, 2024 Judge (Chiranjeev)