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Delhi High Court - Orders

P K Aggarwal & Anr vs Central Bureau Of Investigation on 16 September, 2025

Author: Swarana Kanta Sharma

Bench: Swarana Kanta Sharma

                          $~11 to13
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CRL.M.C.             4517/2013             &CRL.M.A.                16162/2013,            CRL.M.A.
                                    26090/2022
                                    P K AGGARWAL & ANR.                                                               .....Petitioners
                                                                  Through:            Mr. N. Hariharan, Senior Advocate
                                                                                      with Mr. Hemant Shah, Mr. Gurpreet
                                                                                      Singh Parwanda, Mr. Akshay Rana,
                                                                                      Mr. Pallav Srivastava, Mr. Saurabh
                                                                                      Pal, Mr. Vishal Mann, Mr. Prashant
                                                                                      Vashishta, Mr. Ojas Kaushik, Mr.
                                                                                      Saurabh Rajput and Ms. Aishvarya,
                                                                                      Advocates

                                                                  versus

                                    CENTRAL BUREAU OF INVESTIGATION                                                  .....Respondent
                                                                   Through:            Mr. Ripudaman Bhardwaj, SPP with
                                                                                       Mr. Kushagra Kumar and Mr. Amit
                                                                                       Kumar Rana, Advocates
                                                                                       Mr. Siddharth Sangal, Ms. Shreya
                                                                                      Garg, Ms. Richa Mishra, Ms. Ankita
                                                                                      Kumari, Advocates for Respondent
                                                                                      no. 2/SBI

                          (12)

                          +         CRL.REV.P. 640/2018 & CRL.M.A. 28919/2018
                                    CENTRAL BUREAU OF INVESTIGATION                                                        .....Petitioner
                                                                  Through:            Mr. Ripudaman Bhardwaj, SPP with
                                                                                      Mr. Kushagra Kumar and Mr. Amit
                                                                                      Kumar Rana, Advocates




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/09/2025 at 22:02:02
                                                                   versus

                                    SH. SOHAN LAL SALUJA                                                           .....Respondent
                                                                  Through:            None
                          (13)

                          +         CRL.REV.P. 62/2024 & CRL.M.A. 1477/2024
                                    SOHAN LAL SALUJA                                                                       .....Petitioner
                                                                  Through:            None

                                                                  versus

                                    CENTRAL BUREAU OF INVESTIGATION                                                  .....Respondent
                                                                  Through:            Mr. Ripudaman Bhardwaj, SPP with
                                                                                      Mr. Kushagra Kumar and Mr. Amit
                                                                                      Kumar Rana, Advocates

                                    CORAM:
                                    HON'BLE DR. JUSTICE SWARANA KANTA SHARMA
                                                                  ORDER

% 16.09.2025

1. Subject to the orders of Hon'ble the Judge-Incharge (Criminal Side), list before another Bench on 23.09.2025.

2. The order be uploaded on the website forthwith.

DR. SWARANA KANTA SHARMA, J SEPTEMBER 16, 2025/ns This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/09/2025 at 22:02:02