Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 128A] [Entire Act] State of Chattisgarh - Subsection Section 128A(iv) in The Chhattisgarh Municipal Corporation Act, 1956 (iv)monies received from any individual or association of individuals by way of grants or gifts or deposits for service to the poor;