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[Cites 0, Cited by 0] [Section 26(26)] [Section 26] [Entire Act]

State of Haryana - Subsection

Section 26(26)(x) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

(x)The entitlement of loan for a particular type of vehicle for various categories of employees shall be admissible as per Govt. rules on the subject applicable to its employees from time to time.