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Delhi High Court - Orders

Hero Cycles Limited & Anr vs Vijay Kumar Munjal & Ors on 22 March, 2021

Author: C.Hari Shankar

Bench: C.Hari Shankar

                          $~11 (original)
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +   O.M.P.(I)    (COMM.)       134/2020      &   I.A.4972/2020,
                              I.A.11039/2020
                              HERO CYCLES LIMITED & ANR           ..... Petitioners
                                           Through: Mr. Akhil Sibal, Sr. Adv. with
                                           Mr. Vikas Mishra, Malini Sud, Nikhil
                                           Chawla, Shriya Mishra and Shashwat
                                           Tripathi, Advs

                                                versus

                              VIJAY KUMAR MUNJAL & ORS           ..... Respondents
                                           Through: Mr.Sandeep Sethi, Sr. Adv.
                                           with Mr.Sahil Narang, Mr.Ankur Sangal,
                                           Ms.Pragya Mishra, Mr.Madhavam Sharma
                                           and Mr.Akshit, Advs.

                              CORAM:
                              HON'BLE MR. JUSTICE C.HARI SHANKAR
                                          ORDER

% 22.03.2021 Renotify on 26th March, 2021.

C.HARI SHANKAR, J MARCH 22, 2021/kr Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:24.03.2021 18:00:13