Delhi High Court - Orders
Hero Cycles Limited & Anr vs Vijay Kumar Munjal & Ors on 22 March, 2021
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~11 (original)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 134/2020 & I.A.4972/2020,
I.A.11039/2020
HERO CYCLES LIMITED & ANR ..... Petitioners
Through: Mr. Akhil Sibal, Sr. Adv. with
Mr. Vikas Mishra, Malini Sud, Nikhil
Chawla, Shriya Mishra and Shashwat
Tripathi, Advs
versus
VIJAY KUMAR MUNJAL & ORS ..... Respondents
Through: Mr.Sandeep Sethi, Sr. Adv.
with Mr.Sahil Narang, Mr.Ankur Sangal,
Ms.Pragya Mishra, Mr.Madhavam Sharma
and Mr.Akshit, Advs.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 22.03.2021 Renotify on 26th March, 2021.
C.HARI SHANKAR, J MARCH 22, 2021/kr Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:24.03.2021 18:00:13