Section 45(1)(a) in High Court of Madhya Pradesh Rules, 2008

[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

(a)

(i)the name of the Judge and designation of the Court;

(ii)date of the impugned judgement/order; and

(iii)case number in which such judgement/order was passed by the original and/or Appellate Court,

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