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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Maharashtra - Subsection

Section 35(1) in The Maharashtra District Planning Committee (Election) Rules, 1999

(1)Each voter, shall produce at the Polling Station identity card issued to him by the competent authority, viz. Chief Executive Officer of the Zilla Parishad, Chief Officer of the Municipal Council or Nagar Panchayat or Commissioner of the Corporation. The Identity Card should bear his photograph, name and signature.