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Supreme Court - Daily Orders

Damodar Valley Corporation vs Maithan Alloys Limited on 21 January, 2026

     ITEM NO.103                              COURT NO.7                 SECTION XVII

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                                        Civil Appeal   No.11106/2024

     DAMODAR VALLEY CORPORATION                                          Appellant(s)
                                                    VERSUS
     MAITHAN ALLOYS LIMITED & ORS.                                       Respondent(s)

     [FOR   FINAL    DISPOSAL]...............FOR                    ADMISSION    and     IA
     No.236985/2024-EX-PARTE STAY)

     Date : 21-01-2026 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE J.B. PARDIWALA
                             HON'BLE MR. JUSTICE K.V. VISWANATHAN

     For Appellant(s) :
                                       Dr. Abhishek Manu Singhvi, Sr. Adv.
                                       Mr. Vikas Singh, Sr. Adv.
                                       Mr. Shri Venkatesh, Adv.
                                       Ms. Kanika Chugh, Adv.
                                       Mr. Shryeshth Ramesh Sharma, Adv.
                                       Mr. Ashutosh Kumar Srivastava, Adv.
                                       Mr. Nihal Bhardwaj, Adv.
                                       Ms. Deepeika Kalia, Adv.
                                       Ms. Priya Dhankhar, Adv.
                                       Mr. Adarsh Singh, Adv.
                                       Mr. Nitin Saluja, AOR
                                       Mr. Priyansha Sharma, Adv.
                                       Mr. Sudeep chandra, Adv.
                                       Ms. Vasudha Singh, Adv.
                                       Ms. Khushi, Adv.
     For Respondent(s) :
                                       Mr. Rajiv Yadav, AOR
                                       Mr. Ujjwal Kumar, Adv.

                                       Mr. Rajiv Shakdher, Sr. Adv.
                                       Mr. Pawanshree Agrawal, AOR
                                       Ms. Kamana Divya Sree, Adv.
                                       Ms. Aakriti Goel, Adv.
                                       Ms. Kriti Jain, Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Signature Not Verified Digitally signed by VISHAL ANAND Date: 2026.01.22 List the Appeal on 25-2-2026 for final disposal.

18:49:24 IST Reason:

(VISHAL ANAND) (POOJA SHARMA) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)