Supreme Court - Daily Orders
Damodar Valley Corporation vs Maithan Alloys Limited on 21 January, 2026
ITEM NO.103 COURT NO.7 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.11106/2024
DAMODAR VALLEY CORPORATION Appellant(s)
VERSUS
MAITHAN ALLOYS LIMITED & ORS. Respondent(s)
[FOR FINAL DISPOSAL]...............FOR ADMISSION and IA
No.236985/2024-EX-PARTE STAY)
Date : 21-01-2026 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J.B. PARDIWALA
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Appellant(s) :
Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Vikas Singh, Sr. Adv.
Mr. Shri Venkatesh, Adv.
Ms. Kanika Chugh, Adv.
Mr. Shryeshth Ramesh Sharma, Adv.
Mr. Ashutosh Kumar Srivastava, Adv.
Mr. Nihal Bhardwaj, Adv.
Ms. Deepeika Kalia, Adv.
Ms. Priya Dhankhar, Adv.
Mr. Adarsh Singh, Adv.
Mr. Nitin Saluja, AOR
Mr. Priyansha Sharma, Adv.
Mr. Sudeep chandra, Adv.
Ms. Vasudha Singh, Adv.
Ms. Khushi, Adv.
For Respondent(s) :
Mr. Rajiv Yadav, AOR
Mr. Ujjwal Kumar, Adv.
Mr. Rajiv Shakdher, Sr. Adv.
Mr. Pawanshree Agrawal, AOR
Ms. Kamana Divya Sree, Adv.
Ms. Aakriti Goel, Adv.
Ms. Kriti Jain, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Digitally signed by VISHAL ANAND Date: 2026.01.22 List the Appeal on 25-2-2026 for final disposal.
18:49:24 IST Reason:(VISHAL ANAND) (POOJA SHARMA) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)