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State of Jharkhand - Section

Section 437 in Bihar Education Code, 1961

437. School Libraries.

- A good library is an essential part of equipment of every Secondary School. It should in general consist of three parts, viz., (i) a reference library, (ii) a teachers' library, and (iii) a scholars' library. Adequate arrangements should be made for lending books to the pupils. It is part of the duty of every teacher to encourage his pupils to make use of the books in the school library.(D.P.I.'s circular no. 4, dated the 19th January 1915; and Government resolution no. 3268-E., dated the 5th December 1923.)