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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(3) in The M.P. Gram Sabha (Procedure of Meeting of the Committees, Conduct of Business and Allied Matters) Rules, 2005

(3)In the meeting of the Gram Sabha, the Gram Nirman Samiti and the Gram Vikas Samiti shall be constituted according to the procedure mentioned in Chapter II.