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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Jharkhand - Subsection

Section 45(2)(e) in Jharkhand Municipal Act, 2011

(e)to assist the activities of urban public health centers in the area, especially in disease prevention, family welfare, and immediately report the incidence of epidemics and natural calamities;