Section 8(3) in The Delhi Urban Shelter Improvement Board Act, 2010
(3)The functions of the urban shelter consultative committee shall be-(i)to provide feedback to the Board regarding the status of redevelopment and various initiatives of the Board;(ii)to articulate the felt needs and problems of the slum and jhuggi dwellers;(iii)to suggest to the Board strategies for more effective provision of basic infrastructure of services;(iv)to advise the Board on any other matter regarding which the Board may seek its advice.
