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[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

State of Gujarat - Subsection

Section 52(2)(f) in Gujarat Gas (Regulation of Transmission, Supply and Distribution) Act, 2001

(f)the form in which the information or return shall be furnished, the particulars which they shall contain and intervals at which they shall be furnished under sub-section (2) of section 43.