Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Gujarat - Section Section 71 in The Bombay Stamp Act, 1958 71. Publication of rules. (1)All rules made under this Act shall be published in the Official Gazette.(2)All rules published as required by this section shall, upon such publication, have effect as if enacted by this Act.
