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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Goa - Subsection

Section 4(1)(d) in The Goa Education Development Corporation Act, 2003

(d)[Two persons] [Substituted by the Goa Education Development Corporation Act, 2004 (Act No. 11 of 2004).] having shown capacity in developing and building of institutions of excellence in the field of education, to be nominated by the State Government;