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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Bengal Presidency - Subsection

Section 27(b) in Police Regulations, Bengal , 1943

(b)The Superintendent shall cause all favourable comments to be entered in a manuscript register of comments by Courts and in the case of unfavourable comments, shall take such action as is suitable bearing in mind the requirement of regulation 28 where such comments are made by a Court of Sessions or Court of superior status.