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[Cites 0, Cited by 0] [Section 248] [Entire Act]

State of Rajasthan - Subsection

Section 248(b) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(b)where a system is incorporated which operates automatically to support the platform of such scaffold and its loan in the event of failure of the primary suspension wire rope of such scaffold.