Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(2) in Andhra Pradesh (Telangana Area) Land Revenue Act, 1317

(2)"number" means a portion of land the area and other particulars of which are separately entered with a number in the village records and shall include a Pote number , if any, in a number.