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State of Jharkhand - Section

Section 102 in Bihar Education Code, 1961

102. Check list of schools to be submitted.

- The Deputy Inspectress of Schools should submit travelling allowance bills, a full list of Government Girls' Middle and Primary schools in her charge, showing the name and class of each school, the date of its commencement, date of last inspection, the dates of inspection in the various months during the year and any remarks thereon to the District Inspectress of Schools. No travelling allowance bills will be entertained by the District Inspectress of Schools without such a list.