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[Cites 0, Cited by 1] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(1) in The University of Rajasthan (Amendment) Act, 1987

(1)The University of Rajasthan (Amendment) Ordinance, 1987 (Ordinance No. 15 of 1987) is hereby repealed.