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Andhra Pradesh High Court - Amravati

Pasupuleti Venkateswarlu, Chittoor ... vs P. Chandrasekhar, Chittoor Dist And 27 ... on 8 May, 2025

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            IN THE HIGH COURT OF ANDHRA PRADESH AT AMARA

                         THURSDAY, THE EIGHTH DAY OF MAY
                          TWO THOUSAND AND TWENTY FIVE

                                         PRESENT

                 THE HONOURABLE SRI JUSTICE NYAPATHY VIJAY

         LA.N0.1 OF 2025 IN CIVIL REVISION PETITION NO: 5531 OF 2017
    Between:


      1. Pasupuleti Venkateswarlu, S/o late P. Ramamurthy, Aged about 65 years,
         Oct: Cultivation,
                            R/o D.N0..13/412, Bhaskarpeta, SrikalahastiTown,
         Chittoor District.


      2. Pasupuleti Knodandaramaiah,, S/o. Late P.Ramamurthy, Aged about 60
         years, Occ: Cultivation, R/o D.No:13/412, Bhaskarpeta, Srikalahasti Town,
         Chittoor District.


      3. Pasupuleti Mohan Krishna Rao, S/o.Late Ramamurthy, Aged about 58
        years, OcciCultivation, R/o D No.13/ 412, Bhaskarpeta, Srikadahasti
        Town, Chittoor District.


                       ...PETITIONERS/PETITIONERS/PROPOSED DEFENDANTS
                                         AND



     1. P. Chandrasekhar, S/o.Late P.Rajagopal aged 65 years; Oct; Cultivation
        R/o D. No.13 / 412, Bhaskarpeta,Srikalahasti Town. Chittoor District.
     2. P.R.Sai Prasad,, S/o.Late P.Rajagopal aged 73 years; Oct; Cultivation, R/o
        D.No.13/412, Bhaskarpeta.Srikaiahasti Town, Chittoor District.
     3. P.Gopalakrishna Murthy (Died),
 ;0iv4. P.Krishna Rao,, S/o.Late P.Rajagopal aged 53 years, Occ: Cultivation, .
       R/o. D No.13 / 412, Bhaskarpeta,Srikalahasti Town, Chittoor District,

   5.:P.Prakash Rao, S/o.Late P.Chengaiah Setty, Aged: 70 years, Occ;
   ^ Cultivation, R/o. D.No. 1/374,Jayaram Rao Street, Srikalahasti, Chittoor
       District.


   6. N.Sudhakar (Died)

   7. M.Dayananda Naidu,, S/o.Lokanadham Naidu. Aged about 62 years Occ;
      Cultivation, R/O 9-44, Gopala Vanam, Srikalahasti, Chittoor District.

   8. Shaik Thajuddeen,, S/o. Jilani, Aged about 62 years, Occ; Business, R/o.
      5-454, M.G.Street, Srikalahasti, Chittoor District.

   9. G.Vijayabhaskar Reddy, S/o. Ramakrishna Reddy; Aged 'about 52 years.
      Occ;.Business, R/o.,V.R.Temple Street; Srikalahasti, Chittoor District.

   10. O.Venugopal Setty, S/o.Ramachandraiah Reddy,, Aged about 63 years.
      Occ: Cultivation, -R/o. C/o. Chandra Clinica loaboratory, Nagari Street;
      Srikalalhasti, Chittoor District.

   11. T.Prakash Naidu, S/o. Subrahmanyam Naidu, Occ: Cultivation R/o.
     Opposite to Housing Board Colony, Panagal, Srikalahasti, Chittoor District

  12. D.Narendra Babu, S/o. Narasimhulu Naidu, Occ: Railway Employee R/o.
     Sri Rama Nagar Colony, Panagal, Srikalahasti, Chittoor District.
  13. P.Venaktarathnam (died)

  14. P.Panduranga Rao, S/o. P.Late Venkatarathnam, aged about 58 years.
     Occ: Agriculture, R/o. Akkagaripeta Village, Pellakur Mandal, SPSR
     Nellore District.
  15. P.Radhakrishna Rao,, S/o. P.Late Venkatarathnam, aged about 56 years,
    Occ; Agriculture R/o. Akkagaripeta Village, Pellakur Mandal, SPSR Nellore
    District.


 16. P.Ravi Kumar,, S/o. P.Late Venkatarathnam, aged about 55 years, Occ;
    Agriculture R/o. Akkagaripeta, Village, Pellakur Mandal, SPSR Nellore
    District.


 17. P. Sathyanarayana Rao, S/o. P.Late Venkatarathnam aged about 52
    years, Occ: Agriculture R/o. Akkagaripeta, Village, Pellakur Mandal, SPSR
    Nellore District.


 18. P. Hariprasad, S/o. P.Late Venkatarathnam, aged about 51 years, Occ;
    Agriculture R/o. Akkagaripeta, Village, Pellakur Mandal, SPSR Nellore
   District.


19. P. Venkatasubbamma, W/o. Late P. Rajagopal, aged about 87 years.
   R/o. 13/412, Bhaskarpeta, Srikalasti, Chittoor District.

20. K. Rajeswari, W/o. K. Ramadass, aged about 57 years, Occ; Housewife,
   R/o. Gandhi Street, Srikalahasti, Chittoor District.

21. Geethadevi, W/o. R. Chandrasekhar, aged about 70 years,Occ:
   Housewife, R/o. Reddy & Reddy Colony, Tirupathi, Chittoor District.
22. K. Vjayalakshmi, W/o. K. Sekhar, aged about 55 years,Occ: Housewife,
   R/o. 13/412, Bhaskarpeta, Srikalahasti, Chittoor District.

23. K. Jayasree, W/o. K. Ramakrishna, aged about 50 years,R/o. E-151, B.
   Radna Kunj, Briz Vihar, Gaziahad, Uttar Pradesh.

24. P. Hamsaveni, W/o. Late P. Venkatarathnam aged about 72 years, R/o.
  Akkagaripeta Village and Post, Pellakur Mandal, SPSR Nellore District.
      25. K. S. Ramani, W/o. K.R.Srinivasan, aged about 53 years, R/o. 13-22/A/11
        Kaaranraghavan Street, S.K.T.Nagar, Kalaripeta Post, Tiravattipur,
        Chennai.


     26. M. Lokanadham Naidu, aged about 80 years, Occ: Cultivation R/o. 9-44,
        Gopala Vanam, Srikalahasti, Chittoor District.

    27. P. Radhakumari, W/o. Late P. Gopalakrishna Murthi, aged about 45
        years, R/o. 13/412, Bhaskarpeta, Srikalahasti, Chittoor District.
    28. P. Amritha, D/o. Late P. Gopalakrishna Murthi aged about 24 years, R/o.
       13/412, Bhaskarpeta, Srikalahasti, Chittoor District.

                              ...RESPONDENTS/RESPONDENTS/DEFENDANTS

        Petition under Section 148 R/w 151 of CPC, praying that in the
circumstances stated in the letter addressed by XII Additional District Court,
Srikalahasti, vide Dis.No.269, dated 15.04.2025 forwarded by the Principal
District Judge, Chittoor, vide Dis.No.2896, dated 21.04.2025, the High Court
may be pleased to extend the time granted on 10.05.2024 in CRP.No.5531 of
2017 for further period of six (6) months for disposing of in O.S.No.02 of 2023
(old O.S.No.48 of 2006) on the file of XII Additional District Court, Srikalahasti,
Chittoor District.


      This Petition coming on for hearing, upon perusing the addressed filed
by the XII Additional District Court, Srikalahasti and the High Court Order
dated 10.05.2024 in CRP No.5531 of 2017.

The Court made the following ORDER :
          Having heard, this application is ordered and granted further period of six
(6) months for disposing of O.S.No.02 of 2023 on the file of XII Additional District
Court, Srikalahasti.



                                                         SD/- M.PRABHAKAR RAO
                                                          ASSISTANT REGISTRAR
                                    //TRUE COPY//

                                                                 SECTION OFFICER
To



     1. The XII Additional District Judge, Srikalahasti, Chittoor District.
     2. The Principal District Judge, Chittoor, Chittoor District.
     3. One CC to OMR Law Firm, Advocate [OPUC]
     4. One CC to Sri. Mekala Rama Murthy, Advocate [OPUC]
     5. The Section Officer, VR Section, High Court of Andhra Pradesh at
       Amaravathi

  6. Three CD Copies
       PR

       TAG
 HIGH COURT

DATED:10/05/2024




ORDER
CRP.No.5531 of 2017

EXTENDING THE TIME