Madhya Pradesh High Court
Samvart Singh vs The State Of Madhya Pradesh on 25 June, 2018
1 MCRC-8806-2018 The High Court Of Madhya Pradesh MCRC-8806-2018 (SAMVART SINGH Vs THE STATE OF MADHYA PRADESH) 14 Jabalpur, Dated : 25-06-2018 Parties through their respective counsel. Learned counsel for the State is directed to keep the Investigating Officer present in the Court on the next date of hearing.
List the matter on 27.06.2018. Let a typed copy of the order be furnished to the counsel for the State for necessary compliance.
(SUBODH ABHYANKAR) JUDGE vc Digitally signed by VARSHA CHOURASIYA Date: 2018.06.26 10:33:32 +05'30'